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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Manipur - Subsection

Section 37(2) in The Manipur University Act, 1980

(2)Every authority of the University shall make Regulations providing for the giving of notice to the number of the authority of the dates of meetings and of the business to be considered at meetings and for the keeping of a record of the proceedings of meetings.