Supreme Court - Daily Orders
Prafulla Samantra vs U.O.I.. on 15 April, 2014
¨ITEM NO.MM-3 COURT NO.6 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO. 324 OF 2014
PRAFULLA SAMANTRA & ANR. Petitioner(s)
VERSUS
U.O.I.& ORS. Respondent(s)
(With office report )
Date: 15/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Suresh Chandra Tripathy,Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List along with WP(C) No.413 of 2013 on 23rd April, 2014.
(Usha Bhardwaj) [Veena Khera] A.R.-cum-P.S.) Court Master