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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(xiv) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xiv)institute or defend any suit, prosecution, action, proceeding, application or arbitration and compromise such suit, action, proceeding, application or arbitration;