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Delhi High Court

Charu Modi & Anr. vs Mr. Lalit Modi & Anr. on 3 March, 2020

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 3rd March, 2020.

+       CS(OS) 85/2020 & IA No.2762/2020 (u/O XXXIX R-1&2 CPC)

     CHARU MODI & ANR.                                  ..... Plaintiffs
                 Through:         Mr. Arvind Nigam, Sr. Adv. with Mr.
                                  Mahesh Agarwal, Mr. Rishi Agarwal,
                                  Ms. Niyati Kohli, Mr. Karan Luthra
                                  and Mr. Pratham Vir Agarwal, Advs.

                            Versus
     LALIT MODI & ANR.                                 ..... Defendants
                  Through:        Mr. C.A. Sundaram, Sr. Adv. with
                                  Ms. Anuradha Dutt, Ms. Fereshte D.
                                  Sethna, Mr. Swadeep Hora, Ms. Ekta
                                  Kapil, Mr. Haaris Fazili, Mr. Kunal
                                  Dutt, Mr. Shobhit Ahuja, Ms. Madhvi
                                  Khanna and Mr. Abhishek Singh,
                                  Advs. for D-1.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

     For orders, see CS(OS) No.84/2020 titled Dr. Bina Modi Vs. Lalit
Modi & Ors.




                                        RAJIV SAHAI ENDLAW, J.

MARCH 03, 2020 'bs/ak/gsr'..