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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(l) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(l)procedure and manner in which and the conditions subject to which exporters of timber are registered under this Act and the fees for registration;