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State of Madhya Pradesh - Section

Section 8 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

8. Resignation by President, Vice-President and members.

- The President may resign his office at any time by a letter addressed to the Vice-President and the Vice-President or a member may resign his office at any time by a letter addressed to the President but the resignation of the President, Vice-President or the member shall not take effect until it is accepted by the Board.