Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82A] [Entire Act] State of Maharashtra - Subsection Section 82A(c) in Nagpur Improvement Trust Act, 1936 (c)the remuneration of other employees of the Trust except employees who are paid by the day or week or whose pay is charged to any sanctioned work ;
