Delhi High Court - Orders
Cooch Behar Teacher Training College vs National Council For Teacher Education ... on 15 March, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5327/2020 & CM APPL. 19218/2020
COOCH BEHAR TEACHER
TRAINING COLLEGE ..... Petitioner
Through: Mr. Mayank Manish and Mr. Ravi
Kant, Advocates.
versus
NATIONAL COUNCIL FOR
TEACHER EDUCATION AND ANR ..... Respondent
Through: Mr. Akshay Chandra, Standing
Counsel with Mr. Ravjyot Singh,
& Ms. Shah, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.03.2021 The proceedings in the matter have been conducted through hybrid mode (physical and virtual hearing).
At the request of Ms. Shah, learned counsel for respondents, four weeks' time is granted to file counter affidavits. Rejoinder thereto, if any, be filed within two weeks thereafter.
List on 02.06.2021.
Interim orders to continue.
PRATEEK JALAN, J MARCH 15, 2021 'vp'/s Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:18.03.2021 14:43:07