Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of West Bengal - Subsection Section 34(2)(m) in Calcutta Thika Tenancy Act 1949 (m)the manner of service of notices issued under this Act where the mode of such service is not provided in this Act; and