Supreme Court - Daily Orders
K. Pattu vs Krishnammal @ Singari on 30 October, 2017
Bench: Arun Mishra, L. Nageswara Rao
ITEM NO.27 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for special leave to appeal (C)No………………………../2017
(Diary No(s).30538/2017)
(Arising out of impugned final judgment and order dated 03-03-2017
in AS No.288/2008 passed by the High Court Of Judicature At Madras)
K. PATTU Petitioner(s)
VERSUS
KRISHNAMMAL @ SINGARI & ORS. Respondent(s)
(With appln.(s) for c/delay in filing SLP and exemption from
filing O.T.)
Date : 30-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Dr. A. Francis Julian,Sr.Adv.
Mr. Antony R. Julian,Adv.
Mr. Danish Zubair Khan,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
No ground for interference is made out in exercise of our jurisdiction under Article 136 of the Constitution of India.
The special leave petition is accordingly dismissed. Pending application, if any, stands disposed of.
Signature Not Verified(Sarita Purohit) (Jagdish Chander) Digitally signed by SARITA PUROHIT Date: 2017.11.02 Court master Branch Officer 12:14:55 IST Reason: