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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(b) in The Kalakshetra Foundation Act, 1993

(b)the procedure in regard to transaction of business of the regard to transaction of business of the Governing Board Academic Committee (including quorum at their meetings) the transaction of business of the Finance Committee under sub-section (3) of section 13, sub-section (3) of section 15 and sub-section (2) of section 17;