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[Cites 0, Cited by 0] [Section 435(2)] [Section 435] [Entire Act]

Union of India - Subsection

Section 435(2)(r) in The Merchant Shipping Act, 1958

(r)the reservation, in the public interest or in the interest of sailing vessels, of specified commodities for transport by sailing vessels either generally or in specified sectors of the coasting trade or between specified ports and the conditions subject to which such reservation may be made;