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[Cites 0, Cited by 0] [Section 61(12)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(12)(ii) in The Aircraft Rules, 1937

(ii)Category B1 licence holder to issue certificates for release to service and act as support staff following the maintenance performed on aircraft structure, power-plant, mechanical and electrical systems, work on avionics system requiring simple tests to prove their serviceability and not requiring trouble shooting, in respect of an aircraft type endorsed on the licence.