Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 10 in The Calcutta Port Rules, 1943 10. Vessels at swinging moorings. - Every sea-going vessel lying at a swinging mooring shall, from the 15th June to the 31st October, have, in addition to her bower chain, the end of a good hawser made fast to the ring of the mooring.
