Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Roca Bathroom Products Pvt Ltd on 14 December, 2022
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.19 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34673/2022
(Arising out of impugned final judgment and order dated 09-06-2022
in WP No. 1517/2021 09-06-2022 in WP No. 1519/2021 passed by the
High Court Of Judicature At Madras)
THE COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S ROCA BATHROOM PRODUCTS PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.183354/2022-CONDONATION OF DELAY
IN FILING and IA No.183355/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 14-12-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. Shetty Uday Kumar Sagar, Adv
Ms. Rukhmini Bobde, Adv.
Mr. V. Chandrashekara Bharathi, Adv.
Mr. Shyam Gopal, Adv.
Mr. Raghav Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Leave granted.
To be heard along with C.A. No. 6755/2018.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R Natarajan Date: 2022.12.14 17:57:37 IST Reason: