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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs M/S Roca Bathroom Products Pvt Ltd on 14 December, 2022

Bench: M.R. Shah, C.T. Ravikumar

     ITEM NO.19                                 COURT NO.5              SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34673/2022

     (Arising out of impugned final judgment and order dated 09-06-2022
     in WP No. 1517/2021 09-06-2022 in WP No. 1519/2021 passed by the
     High Court Of Judicature At Madras)

     THE                 COMMISSIONER     OF   INCOME TAX & ANR.         Petitioner(s)

                                                        VERSUS

     M/S ROCA BATHROOM PRODUCTS PVT LTD                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.183354/2022-CONDONATION OF DELAY
     IN FILING and IA No.183355/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 14-12-2022 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE M.R. SHAH
                             HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Petitioner(s)                    Mr. N. Venkataraman, ASG
                                          Mr. Shetty Uday Kumar Sagar, Adv
                                          Ms. Rukhmini Bobde, Adv.
                                          Mr. V. Chandrashekara Bharathi, Adv.
                                          Mr. Shyam Gopal, Adv.
                                          Mr. Raghav Sharma, Adv.
                                          Mr. Raj Bahadur Yadav, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Leave granted.

To be heard along with C.A. No. 6755/2018.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R Natarajan Date: 2022.12.14 17:57:37 IST Reason: