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Union of India - Section

Section 2 in The Cotton Cloth Act, 1918

2. Definitions. In this Act, unless there is anything repugnant in the subject or context,--

(a)" Controller" means a Controller appointed under this Act;
(b)" cotton cloth" means cotton cloth manufactured in this country; and
(c)" standard cloth" means any kind of cotton cloth which a Controller may, from time to time, declare to be standard cloth.