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State of Maharashtra - Section

Section 115 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

115. Financial Estimates.

- On receipt of the draft financial estimates recommended by the Finance, Budget, Development and Planning Committee, the Executive Council shall consider, modify if necessary and approve the same. The University shall then submit the approved financial estimates to the State Council in accordance with the provisions of section 52.