Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 541] [Entire Act] Bengal Presidency - Subsection Section 541(j) in Police Regulations, Bengal , 1943 (j)All cases in which the real names and residences of persons convicted of offences under Chapters XII and XVII of the Indian Penal Code, are not known, shall be entered in red ink.
