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State of Rajasthan - Section

Section 364 in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020

364.   -       

LAW (LEGISLATIVE DRAFTING) DEPARTMENT(GROUP-II)NOTIFICATIONJaipur, December 1, 2020No. F. 2(44)Vidhi/2/2020.- In pursuance of Clause (3) of Article 348 of theConstitution of India, the Governor is pleased to authorise the publication in the RajasthanGazette of the following translation in the English language of Rajasthan Mahamari
(Sanshodhan)Adhiniyam, 2020 (2020 Ka Adhiniyam Sankhyank 26) :-
(Authorised English Translation)THE RAJASTHAN EPIDEMIC DISEASES (AMENDMENT) ACT, 2020(Act No. 26 of 2020)(Received the assent of the Governor on the 28thday of November, 2020)AnActto amend the Rajasthan Epidemic Diseases Act, 2020.Be it enacted by the Rajasthan State Legislature in the Seventy-first Year of theRepublic of India, as follows:-