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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Chattisgarh - Subsection

Section 68(2)(xi) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(xi)the preparation and submission of development plans for educational institutions in general education and the contents of such plans;