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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(3) in The Goa, Daman and Diu Public Health Act, 1985

(3)"Collector" means the Collector of Goa, the Collector of Daman and the Civil Administrator, Diu and includes an Additional Collector;