Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(m) in Telangana State Private Universities (Establishment and Regulation) Act, 2018 (m)"MCI" means the Medical Council of India constituted under the Medical Council Act, 1956, (Central Act No. 102 of 1956);
