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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(iii) in Rajasthan Agricultural Loans Act, 1956

(iii)"Board" shall mean the Board of Revenue for Rajasthan established and constituted under or in accordance with the law for the time being in force;