Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(3)(c) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(c)the places specified in column 4 of the said Schedule against the respective constituency to be the places for making nominations and for the scrutiny thereof;