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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

Bombay Presidency - Subsection

Section 66(1)(iv) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(iv)such periodical allowance as the Collector may from time to time fix for the maintenance and other expenses of the holder and of such members of his family as the Collector directs;