Supreme Court - Daily Orders
Sethupathi Ramalingam vs State Rep. By The Inspector Of Police on 27 June, 2024
Bench: Abhay S. Oka, Rajesh Bindal
ITEM NO.113 COURT NO.11 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 758/2020
SETHUPATHI RAMALINGAM Appellant(s)
VERSUS
STATE REP. BY THE INSPECTOR OF POLICE Respondent(s)
Date : 27-06-2024 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE RAJESH BINDAL
[VACATION BENCH]
For Appellant(s) Mr. A. Lakshminarayanan, AOR
Mr. B. Subramanian, Adv.
For Respondent(s) Mr. D.Kumanan, AOR
Mrs. Deepa. S, Adv.
Mr. Veshal Tyagi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Registry to provide soft copy of the record of the Trial Court to the counsel appearing on behalf of the parties.
We direct the advocate for the appellant to file on record the relevant documents of the Trial Court alongwith original depositions as well as translated version. The same shall be done within one month.
List the appeal in the week commencing 12th August, 2024. (JATINDER KAUR) Signature Not Verified (AVGV RAMU) P.S. to REGISTRAR Digitally signed by Jatinder Kaur Date: 2024.06.28 COURT MASTER (NSH) 15:02:51 IST Reason: