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Union of India - Section

Section 228 in The Navy (Pay And Allowances) Regulations, 1966

228. Definitions of 'advance of pay' and'net pay'.

(1)An'advance of pay means a sum drawn after an individual has been paid up to the due date and shall he advance against the 'net pay' due for the period in respect of which such sum is drawn.
(2)The 'net pay' of an individual is that amount of the monthly gross emoluments to which he is entitled after deduction of the regular monthly charges, for example, family allotment, income-tax, fund contribution and the like.