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[Cites 0, Cited by 3] [Section 54] [Entire Act]

State of Bihar - Subsection

Section 54(2) in The Bihar Prohibition And Excise Act, 2016

(2)Whenever occupier(s) of that land or building or his agents fail to disclose information as per subsection (1), such person or persons shall be liable to be punished for imprisonment up to two years.]