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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Wild Birds and Animals (Protection) Act, 1912

(2)The State Government may, by notification in the Official Gazette, apply the provisions of this Act to any kind or wild bird or animal, other than those specified in the Schedule, which in its opinion, it is desirable to protect or preserve.