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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(4)The applicant will appear on the appointed date and time at the data collection centre, along with his Continuous Discharge Certificate (CDC) and Passport in original.