Section 27(1) in Adichunchanagiri University Act, 2012
(1)The Finance Committee shall consist of the following, namely:-(i)The Chancellor-Chairperson(ii)The Vice-Chancellor-Member(iii)The Registrar-Member(iv)The Finance Officer-Secretary(v)One nominee of the Chancellor-Member; and(vi)Such other members as may be specified by the statutes.(vii)The Registrar Evaluation-Member
