Section 6(2)(e) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(e)Has so abused his position as to render his continuance in office prejudicial to the public interest;

Legal Document View