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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Puducherry - Subsection

Section 69(1)(a) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(a)the fee payable for serving and executing processes issued by the High Court in its appellate jurisdiction and by the Civil and Criminal Courts subordinate thereto;