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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(e) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(e)unauthorised exhibits any 'thali' or other receptacle in such manner as might reasonably induce any person to place any ottering whether in cash or in kind, in such 'thali' or other receptacle or solicits money in any other manner whatsoever; or