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State of Tamilnadu - Section
Section 4 in The Chennai Corporation General Service Rules, 1970
4. Qualifications.
- No person shall be eligible for appointment to the posts specified in column (1) of the Table below by the methods specified in the corresponding entries in column (2) unless he possesses the qualifications specified in the corresponding entries in column (3) thereof.| Categories of Posts | Method of Recruitment | Qualifications |
| (1) | (2) | (3) |
| 1. Revenue Officer | (a) By appointment on deputation. | A Graduate of a recognised University. |
| (b) By promotion from Assistant Revenue Officer. | (i) A pass in the Accounts Test for SubordinateOfficers Parts I and II or any other Accounts Test prescribedby the Government as equivalent thereto; | |
| (ii) A pass in the Revenue Test Parts 1 to IIIprescribed for the Tamil Nadu Revenue Subordinates Service; and | ||
| (iii) Adequate experience for a period of notless than five years of collection and administration. | ||
| 2. Chief Accounts Officer. | By promotion or by appointment on deputation. | (i) A Graduate of a recognised University. |
| (ii) A pass in the Account Test for SubordinateOfficers, Parts I and II or any other Accounts Test prescribedby the Government as equivalent thereto. | ||
| 3. Secretary to the Council | By direct recruitment or by promotion or by appointment ondeputation | (i) B.L.Degree of any of the University in theState of Tamil Nadu or an equivalent degree of an otherUniversity in the Union of India; |
| (ii) Adequate knowledge of Tamil to write notesand drafts on that language; and | ||
| (iii) Must not have completed thirty five yearsof age at the time of making the application in the case of acandidate who is appointed by direct recruitment; (G.O.Ms. No.366 R.D. & L.A., dated 19.3.1986). | ||
| 4. Assistant Revenue Officer | (a) By promotion | (i) A Graduate of recognised University. |
| (ii) Must be an approved probationer in thecategory of Superintendents Taxes or must have served asAssessor for a period of not less than five years; | ||
| (iii) A pass in the Account Test forSubordinate Officers Parts I and II or any other Accounts Testprescribed by Government as equivalent thereto; and | ||
| (iv) A pass in the Revenue Test Parts I& IIprescribed for the Tamil Nadu Revenue Subordinate Service. | ||
| (b) Appointment on deputation | (i) A Graduate of recognised University. | |
| (ii) Must have served as Municipal CommissionerSecond Grade or Third Grade for a period of not less than fiveyears. | ||
| 5. Assistant Accounts Officer. | By Promotion or by appointment on deputation | (i) A Graduate of recognised University. |
| (ii) A pass in the Accounts Test forSubordinate Officers Parts 1 and II or any other Accounts Testsprescribed by Government as equivalent thereto; and | ||
| (iii) Must have served as Superintendent orHead Clerk in the corporation including Council Section ClassIII for a period of not less than three years. (G.O. Ms. No.735, R.D. & L.A. dated 4.4.1981) | ||
| 6. Superintendent of Parks | By Promotion or by appointment on deputation | (i) A degree in Agriculture or Botany. |
| (ii) A pass in the Accounts Test forSubordinate Officers Part I or any other Account Test prescribedby the Government as equivalent thereto: | ||
| Provided that person to be appointed ondeputation must have also served for a period of five years inthe State Agricultural Subordinate Service. |