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Bombay High Court

Indukumar Ladhabhai Momaya (Deleted) vs Jayantilal Ladhabhai Momaya And Ors on 8 July, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                                                  21-APP-54-2019 IN TRP-4-2014.DOC




                   Ashwini

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                           APPEAL NO. 54 OF 2019
                                                       IN
                                     TRUST PETITION NO. 4 OF 2014
                                                     WITH
                                CHAMBER ORDER (L) NO. 13618 OF 2021
                                                       IN
                                           APPEAL NO. 54 OF 2019
                   Indukumar L Momaya & Ors                                         ...Appellant
                         Versus
                   Jayantilal L Momaya & Ors                                     ...Respondents


                   Mr Bharat Mehta, Appellant, in-person, is present.


                                            CORAM        G.S. Patel &
                                                         Madhav J. Jamdar, JJ.

DATED: 8th July 2022 PC:-

ASHWINI HULGOJI GAJAKOSH

1. time to carry out an amendment is extended till 22nd July 2022.

2. List the matter on 25th July 2022.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 1 of 1 8th July 2022