Supreme Court - Daily Orders
Life Insurance Corporation Of India vs Union Of India on 4 December, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.22+49 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.22 :
Petition(s) for Special Leave to Appeal (C)No........../2015
(CC No(s).21165/2015)
(Arising out of impugned final judgment and order dated 13/04/2015
in LPA No.953/2004 passed by the High Court Of Patna)
LIFE INSURANCE CORPORATION OF INDIA & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for c/delay in filing SLP)
WITH
S.L.P.(C)No......../2015 (CC No.21168/2015)
(With appln.(s) for c/delay in filing SLP)
Item No.49 :
SLP(C)No............./2015 (CC No.21192/2015)
(With appln.(s) for c/delay in filing SLP and office report)
WITH
SLP(C)No............./2015 (CC No.21196/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21198/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21199/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21201/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21212/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21221/2015)
(With appln.(s) for c/delay in filing SLP and office report)
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2015.12.05
SLP(C)No............./2015 (CC No.21233/2015)
14:01:41 IST
Reason:
(With appln.(s) for c/delay in filing SLP and office report)
1
SLP(C)No............./2015 (CC No.21240/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21243/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21290/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21288/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21292/2015)
(With appln.(s) for c/delay in filing SLP and office report)
SLP(C)No............./2015 (CC No.21302/2015)
(With appln.(s) for c/delay in filing SLP and office report)
Date : 04/12/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s)
in SLP...CC Mr. Mukul Rohtagi,AG
21165 Mr. Puneet Taneja,Adv.
Ms. Ranjeeta Rohtagi,Adv.
Mr. Shaheen Ali,Adv.
Rest of the Mr. Puneet Taneja,Adv.
Matters Mr. Shaheen,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
By way of an ad-interim relief it is directed that status quo, as on today, shall be maintained.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 2