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State of West Bengal - Section

Section 9 in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

9. Travelling and daily allowances.

- There shall be paid to every member of a Board (not being a member representing the State Government) from the fund of the Board travelling and daily allowances for attending the meetings of the Board at such rates as may be prescribed.