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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(j) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(j)"Limited common areas and facilities" means those common areas and facilities designated in the declaration as reserved for the use of certain apartments to the exclusion of the other apartment;