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[Cites 0, Cited by 0] [Section 112A(1)] [Section 112A] [Entire Act]

State of Maharashtra - Subsection

Section 112A(1)(ii) in The Maharashtra Co-Operative Societies Act, 1960

(ii)[* * *] [Sub-clause (ii) was deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 69(a)(i)(C), (w.e.f. 14-2-2013).];