Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(b) in The West Bengal Irrigation (Imposition of Water Rate) Act, 1974

(b)rupees forty-eight for an area of .4047 hectares for rabi season,