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[Cites 0, Cited by 34] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(9) in The Motor Vehicles Act, 1988

(9)driver includes, in relation to a motor vehicle which is drawn by another motor vehicle, the person who acts as a steersman of the drawn vehicle;[(9A) "driver refresher training course" means the course referred to in sub-section (2A) of section 19;]