Section 6 in The Telecommunication (Broadcasting And Cable Services) Interconnection Regulations, 2004
6. Prohibition of minimum guarantee clause .-Where a distributor of TV channels is using a technology by which pay channels can only be seen through an addressable system, then no service provider shall stipulate, insist or provide for any clause in an interconnection agreement with such a distributor which would require such distributor to pay a minimum guaranteed amount as subscription fee for the services provided.]
