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Kerala High Court

M.Viswanatha Pillai vs Padmavathy Ammal on 9 December, 2010

Author: Thomas P.Joseph

Bench: Thomas P.Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

OP(C).No. 646 of 2010(O)


1. M.VISWANATHA PILLAI ,
                      ...  Petitioner

                        Vs



1. PADMAVATHY AMMAL,
                       ...       Respondent

                For Petitioner  :SRI.B.MOHANLAL

                For Respondent  : No Appearance

The Hon'ble MR. Justice THOMAS P.JOSEPH

 Dated :09/12/2010

 O R D E R

THOMAS P.JOSEPH, J.

==================================== O.P(C) No.646 of 2010 ==================================== Dated this the 09th day of December, 2010 J U D G M E N T Learned counsel for petitioner submits that the suit is posted for trial in the list on February 10, 2011. In that view of the matter this petition is only to be closed.

Petition is closed.

THOMAS P. JOSEPH, JUDGE.

vsv