Kerala High Court
M.Viswanatha Pillai vs Padmavathy Ammal on 9 December, 2010
Author: Thomas P.Joseph
Bench: Thomas P.Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP(C).No. 646 of 2010(O)
1. M.VISWANATHA PILLAI ,
... Petitioner
Vs
1. PADMAVATHY AMMAL,
... Respondent
For Petitioner :SRI.B.MOHANLAL
For Respondent : No Appearance
The Hon'ble MR. Justice THOMAS P.JOSEPH
Dated :09/12/2010
O R D E R
THOMAS P.JOSEPH, J.
==================================== O.P(C) No.646 of 2010 ==================================== Dated this the 09th day of December, 2010 J U D G M E N T Learned counsel for petitioner submits that the suit is posted for trial in the list on February 10, 2011. In that view of the matter this petition is only to be closed.
Petition is closed.
THOMAS P. JOSEPH, JUDGE.
vsv