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State of Tamilnadu - Section
Section 31 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006
31. Power to remove difficulties.
- If, in the opinion of the Board, any difficulty or doubt arises as to the interpretation of any of the provisions of the Scheme or in the implementation of the Scheme, the Board shall refer the matter to the Government and the decision of the Government shall be final and binding.AppendixForm No. I(See Clause 6(1) and (4))Tamil Nadu Agricultural Labourers - Farmers (Social Security and Welfare) Scheme, 2006Application for Registration| Registration No. ........... | ||
| (to be filled in by office) | ||
| {| | ||
| Affix passport size photograph |