Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 854 in Rules of the High Court of Judicature for Rajasthan, 1952

854. Alterations in registers.

- The Registrar may, with the approval of the Chief Justice, make such alterations, addition or substitution in the columns of any register as may be found necessary.