Calcutta High Court
Chen Lan Po (Dec) vs Unknown on 20 November, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
2023:CHC-OS:3080
OD-13
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
IA NO. GA/2/2025
In PLA/75/2020
IN THE GOODS OF :
CHEN LAN PO (DEC)
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 20th November, 2025.
Appearance:
Ms. Somali Bhattacharya, Adv.
Ms. Megha Das, Adv.
...for the petitioner
Mr. Antara Biswar, Adv.
Ms. S. Ghosal, Adv.
...for the respondent no. 1
The Court:- GA/2/2025 is an application for revocation of probate. Exchange of affidavit is yet to be complete. Affidavit-in-opposition shall be filed within two weeks from date; affidavit-in-reply, if any, shall be filed within one week thereafter. Let the application appear in the list for hearing on 12th December, 2025.
(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)