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Calcutta High Court

Chen Lan Po (Dec) vs Unknown on 20 November, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

                                                                                 2023:CHC-OS:3080
OD-13

                      IN THE HIGH COURT AT CALCUTTA
                     Testamentary and Intestate Jurisdiction
                               ORIGINAL SIDE


                               IA NO. GA/2/2025
                                In PLA/75/2020

                              IN THE GOODS OF :
                              CHEN LAN PO (DEC)

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR
   Date : 20th November, 2025.
                                                                         Appearance:
                                                        Ms. Somali Bhattacharya, Adv.
                                                                Ms. Megha Das, Adv.
                                                                    ...for the petitioner

                                                              Mr. Antara Biswar, Adv.
                                                                   Ms. S. Ghosal, Adv.
                                                             ...for the respondent no. 1

The Court:- GA/2/2025 is an application for revocation of probate. Exchange of affidavit is yet to be complete. Affidavit-in-opposition shall be filed within two weeks from date; affidavit-in-reply, if any, shall be filed within one week thereafter. Let the application appear in the list for hearing on 12th December, 2025.

(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)