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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(i) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(i)The Candidates admitted in any Colleges of Architecture shall pay at the time of admission the fees prescribed by the University/ Government and payable per student per annum.