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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1B) in Indian Medicine Central Council (Election) Rules, 1975

(1B)Nothing in this rule shall prevent any candidate from being nominated by more than one nomination paper for the same election:Provided that not more than four nomination papers shall be presented by or on behalf of any candidate or accepted by the Returning Officer.] [Inserted, by S.O. 532 (E), dated 15-9-1979.]