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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(2)(v) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(v)One Representative from each category of Management running schools, including the Minority management schools in the district with at least 5 years standing ; and